Shillong (Rifle Range and Umlong) Cantonments Assimilation of Laws Act, 1954
शिलांग (राइफल रेंज और उमलांग) छावनी विधियों की एकरूपता अधिनियम,1954
An Act to assimilate certain laws in force in the scheduled areas to the laws in force in the Khasi and Jaintia Hills District.
- Act number
- Act 31 of 1954
- Year
- 1954
- Enacted on
- 28-05-1954
- In force from
- 16-08-1954
- Jurisdiction
- Central Act (India)
- Subjects
- Tribal And Minority Affairs
Read the full text of Shillong (Rifle Range and Umlong) Cantonments Assimilation of Laws Act, 1954 section by section on LawLens.
Official source: India Code