Uttaranchal (Alteration of Name) Act, 2006
उत्तरांचल (नाम-परिवर्तन) अधिनियम, 2006
An Act to alter the name of the State of Uttaranchal.
- Act number
- Act 52 of 2006
- Year
- 2006
- Enacted on
- 21-12-2006
- In force from
- 01-01-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Uttaranchal (Alteration of Name) Act, 2006 section by section on LawLens.
Official source: India Code