Indian Tolls Act, 1851
भारतीय पथकर अधिनियम,1851
An Act for enabling Government to levy Tolls on Public Roads and Bridges.
- Act number
- Act 8 of 1851
- Year
- 1851
- Enacted on
- 04-06-1851
- In force from
- 04-06-1851
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of Indian Tolls Act, 1851 section by section on LawLens.
Official source: India Code