Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

केंद्रीय माल और सेवा कर (जम्‍मू-कश्‍मीर राज्‍य पर विस्‍तार) अधिनियम,2017

An Act to provide for the extension of the Central Goods and Services Tax Act, 2017 to the State of Jammu and Kashmir.

Act number
Act 26 of 2017
Year
2017
Enacted on
23-08-2017
In force from
08-07-2017
Jurisdiction
Central Act (India)
Subjects
Taxation

Read the full text of Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017 section by section on LawLens.

Official source: India Code