Emigration Act, 1983

उत्‍प्रवास अधिनियम, 1983

An Act to consolidate and amend the law relating to emigration of citizens of India.

Act number

Act 31 of 1983

Year

1983

Enacted on

10-09-1983

In force from

30-12-1983

Jurisdiction

Central Act (India)

Subjects

Citizenship And Immigration

Read the full text of Emigration Act, 1983 section by section on LawLens.

Official source: India Code