Guardians and Wards Act, 1890
संरक्षक और प्रतिपाल्य अधिनियम, 1890
An Act to consolidate and amend the law relating to Guardian and Wards.
- Act number
- Act 8 of 1890
- Year
- 1890
- Enacted on
- 21-03-1890
- In force from
- 21-03-1890
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Guardians and Wards Act, 1890 section by section on LawLens.
Official source: India Code