Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008
जवाहरलाल स्नातकोत्तर आयुर्विज्ञान शिक्षाऔर अनुसंधान संस्थान, पुडुचेरीअधिनियम, 2008
An Act to declare the Institution known as the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, to be an institution of national importance and to provide for its incorporation and matters connected therewith.
- Act number
- Act 19 of 2008
- Year
- 2008
- Enacted on
- 16-05-2008
- In force from
- 14-07-2008
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008 section by section on LawLens.
Official source: India Code