Births, Deaths and Marriages Registration Act, 1886
जन्म, मृत्यु और विवाह रजिस्ट्रीकरणअधिनियम, 1886
An Act to provide for the voluntary Registration of certain Births and Deaths, for the establishment of General Registry Offices for keeping Registers of certain Births, Deaths and Marriages, and for certain other purposes.
- Act number
- Act 6 of 1886
- Year
- 1886
- Enacted on
- 08-03-1886
- In force from
- 01-10-1888
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code