Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

शिशु दुग्ध अनुकल्प, पोषण बोतल और शिशुखाद्य (उत्पादन, प्रदाय और वितरणविनियम) अधिनियम, 1992

An Act to provide for the regulation of production, supply and distribution of infant milk substitutes, feeding bottles and infant foods with a view to the protection and promotion of breast-feeding and ensuring the proper use of infant foods and for matters connected therewith or incidental thereto.

Act number

Act 41 of 1992

Year

1992

Enacted on

29-12-1992

In force from

01-08-1993

Jurisdiction

Central Act (India)

Subjects

Food And Drug Regulation, Health And Medicine

Read the full text of Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992 section by section on LawLens.

Official source: India Code