High Court Judges Salaries and Conditions of Service Act, 1954
उच्च् न्यायालय न्यायाधीश (वेतन और सेवा शर्त) अधिनियम, 1954
An Act to regulate salaries and certain conditions of service of the Judges of High Courts.
- Act number
- Act 28 of 1954
- Year
- 1954
- Enacted on
- 20-05-1954
- In force from
- 20-05-1954
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code