Chandigarh (Delegation of Powers) Act, 1987
चंडीगढ़ (शक्तियों का प्रत्यायोजन) अधिनियम,1987
An Act to provide for the delegation of powers vested in the Administrator of the Union territory of Chandigarh.
- Act number
- Act 2 of 1988
- Year
- 1988
- Enacted on
- 03-01-1988
- In force from
- 03-01-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Chandigarh (Delegation of Powers) Act, 1987 section by section on LawLens.
Official source: India Code