Institute of Teaching and Research in Ayurveda Act, 2020

आयुर्वेद शिक्षण और अनुसंधान संस्थान अधिनियम, 2020

An Act to provide for the establishment of an Institute of Teaching and Research in Ayurveda and to declare it as an Institution of national importance for the promotion of quality and excellence in education, research and training in Ayurveda and allied disciplines and for matters connected therewith or incidental thereto

Act number

Act 16 of 2020

Year

2020

Enacted on

21-09-2020

In force from

15-10-2020

Jurisdiction

Central Act (India)

Subjects

Health And Medicine

Read the full text of Institute of Teaching and Research in Ayurveda Act, 2020 section by section on LawLens.

Official source: India Code