Life Insurance Corporation Act, 1956
जीवन बीमा निगम अधिनियम, 1956
An Act to provide for the nationalisation of life insurance business in India by transferring all such business to a Corporation established for the purpose and to provide for the regulation and control of the business of the Corporation and for matters connected therewith or incidental thereto.
- Act number
- Act 31 of 1956
- Year
- 1956
- Enacted on
- 18-06-1956
- In force from
- 01-07-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Life Insurance Corporation Act, 1956 section by section on LawLens.
Official source: India Code