Essential Services Maintenance (Assam) Act, 1980
आवश्यक सेवा (असम) अधिनियम, 1980
An Act to provide for the maintenance of certain essential services and the normal life of the community in Assam.
- Act number
- Act 41 of 1980
- Year
- 1980
- Enacted on
- 19-07-1980
- In force from
- 19-07-1980
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment
Read the full text of Essential Services Maintenance (Assam) Act, 1980 section by section on LawLens.
Official source: India Code