National Institutes of Design Act, 2014
राष्ट्रीय डिजाइन संस्थान अधिनियम, 2014
An Act to declare the institution known as the National Institute of Design, hmedabad, to be an institution of national importance for the promotion of quality and excellence in education,research and training in all disciplines relating to Design and for matters connected therewith or incidental thereto.
- Act number
- Act 18 of 2014
- Year
- 2014
- Enacted on
- 17-07-2014
- In force from
- 16-09-2014
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of National Institutes of Design Act, 2014 section by section on LawLens.
Official source: India Code