British India Corporation Limited (Acquisition of Shares) Act, 1981

ब्रिटिश इंडिया कारपोरेशन लिमिटेड (शेयरों का अर्जन) अधिनियम, 1981

An Act to provide for the acquisition of certain shares of the British India Corporation Limited with a view to securing the proper management of the affairs of the Company and the continuity and development of the production of goods which are vital to the needs of the country and for matters connected therewith or incidental thereto.

Act number

Act 29 of 1981

Year

1981

Enacted on

11-09-1981

In force from

11-06-1981

Jurisdiction

Central Act (India)

Subjects

Companies And Corporate Law

Read the full text of British India Corporation Limited (Acquisition of Shares) Act, 1981 section by section on LawLens.

Official source: India Code