West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
पश्चिम गोदावरी जिला (संघीय विषय विधि एकरूपता) अधिनियम, 1949
An Act to assimilate certain laws in force in different parts of the West Godavari District of the Province of Madras.
- Act number
- Act 20 of 1949
- Year
- 1949
- Enacted on
- 14-04-1949
- In force from
- 01-07-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949 section by section on LawLens.
Official source: India Code