Air Force Act, 1950
वायु सेना अधिनियम, 1950
An Act to consolidate and amend the law relating to the government of the Air Force.
- Act number
- Act 45 of 1950
- Year
- 1950
- Enacted on
- 18-05-1950
- In force from
- 22-07-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Air Force Act, 1950 section by section on LawLens.
Official source: India Code