Special Economic Zones Act, 2005
विशेष आर्थिक जोन अधिनियम, 2005
An Act to provide for the establishment, development and management of the Special Economic Zones for the promotion of exports and for matters connected therewith or incidental thereto.
- Act number
- Act 28 of 2005
- Year
- 2005
- Enacted on
- 23-06-2005
- In force from
- 10-02-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade, Land And Property
Read the full text of Special Economic Zones Act, 2005 section by section on LawLens.
Official source: India Code