Repealing and Amending Act, 2016
An Act to repeal certain enactments and to amend certain other enactments.
- Act number
- Act 23 of 2016
- Year
- 2016
- Enacted on
- 06-05-2016
- In force from
- 06-05-2016
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Repealing and Amending Act, 2016 section by section on LawLens.
Official source: India Code