Auroville Foundation Act, 1988
आरोविल प्रतिष्ठान अधिनियम, 1988
An Act to provide for the acquisition and transfer of the undertakings of Auroville and to vest such undertakings in a foundation established for the purpose with a view to making long-term arrangements for the better management and further development of Auroville in accordance with its original charter and for matters connected therewith or incidental thereto.
- Act number
- Act 54 of 1988
- Year
- 1988
- Enacted on
- 29-09-1988
- In force from
- 29-09-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code