Dehra Dun Act, 1871
देहरादून
An Act to give validity to the operation of the General Regulations and Acts within the Dehra Dun.
- Act number
- Act 21 of 1871
- Year
- 1871
- Enacted on
- 11-07-1871
- In force from
- 11-07-1871
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code