Sports Broadcasting Signals (Mandatory Sharing with PrasarBharati) Act, 2007

खेल प्रसारण सिगनल (प्रसार भारती के साथ अनिवार्य हिस्सेदारी) अधिनियम, 2007

An Act to provide access to the largest number of listeners and viewers, on a free to air basis, of sporting events of national importance through mandatory sharing of sports broadcasting signals with Prasar Bharati and for matters connected therewith or incidental thereto.

Act number

Act 11 of 2007

Year

2007

Enacted on

19-03-2007

In force from

11-11-2005

Jurisdiction

Central Act (India)

Subjects

Media And Broadcasting

Read the full text of Sports Broadcasting Signals (Mandatory Sharing with PrasarBharati) Act, 2007 section by section on LawLens.

Official source: India Code