Delhi University Act, 1922

दिल्‍ली विश्‍वविद्यालय अधिनियम, 1922

An Act to establish and incorporate a teaching and affiliating University at Delhi.

Act number
Act 8 of 1922
Year
1922
Enacted on
15-03-1922
In force from
01-05-1922
Jurisdiction
Central Act (India)
Subjects
Education

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Official source: India Code