Presidency-Towns Insolvency Act, 1909
प्रेसिडेंसी नगर दिवाला अधिनियम,1909
An Act to amend the Law of Insolvency in the Presidency towns ***
- Act number
- Act 3 of 1909
- Year
- 1909
- Enacted on
- 12-03-1909
- In force from
- 12-03-1909
- Jurisdiction
- Central Act (India)
- Subjects
- Bankruptcy And Insolvency
Read the full text of Presidency-Towns Insolvency Act, 1909 section by section on LawLens.
Official source: India Code