SAARC Convention (Suppression of Terrorism) Act, 1993
दक्षिण एशियाई क्षेत्रीय सहयोग संगठन अभिसमय (आतंकवाद दमन) अधिनियम, 1993
An Act to give effect to the South Asian Association for Regional Cooperation Convention on Suppression of Terrorism and for matters connected therewith or incidental thereto.
- Act number
- Act 36 of 1993
- Year
- 1993
- Enacted on
- 26-04-1993
- In force from
- 26-04-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of SAARC Convention (Suppression of Terrorism) Act, 1993 section by section on LawLens.
Official source: India Code