Census Act, 1948
जनगणना अधिनियम,1948
An Act to provide for certain matters in connection with the taking of census.
- Act number
- Act 37 of 1948
- Year
- 1948
- Enacted on
- 03-09-1948
- In force from
- 03-09-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Census Act, 1948 section by section on LawLens.
Official source: India Code