North-Eastern Hill University Act, 1973

पूर्वोत्तर पहाड़ी विश्‍वविद्यालय अधिनियम, 1973

An Act to establish and incorporate a teaching and affiliating University for the hill areas of the North-Eastern region.

Act number
Act 24 of 1973
Year
1973
Enacted on
26-05-1973
In force from
19-07-1973
Jurisdiction
Central Act (India)
Subjects
Education

Read the full text of North-Eastern Hill University Act, 1973 section by section on LawLens.

Official source: India Code