Sikh Gurdwaras (Supplementary) Act, 1925
सिख गुरुद्वारा (अनुपूरक) अधिनियम, 1925
An Act to supplement certain provisions of the Sikh Gurdwaras Act, 1925.
- Act number
- Act 24 of 1925
- Year
- 1925
- Enacted on
- 11-09-1925
- In force from
- 1-January-1925
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Sikh Gurdwaras (Supplementary) Act, 1925 section by section on LawLens.
Official source: India Code