Election Laws (Extension to Sikkim) Act, 1976
निर्वाचन विधि (सिक्किम पर विस्तारण) अधिनियम,1976
An Act to provide for the extension of the Representation of the People Act, 1950 and the Representation of the People Act, 1951, to the State of Sikkim.
- Act number
- Act 10 of 1976
- Year
- 1976
- Enacted on
- 25-01-1976
- In force from
- 09-09-1975
- Jurisdiction
- Central Act (India)
- Subjects
- Elections
Read the full text of Election Laws (Extension to Sikkim) Act, 1976 section by section on LawLens.
Official source: India Code