International Finance Corporation (Status, Immunities and Privileges) Act, 1958
अन्तरराष्ट्रीय वित्त निगम (प्रास्थिति, उन्मुक्ति और विशेषाधिकार) अधिनियम, 1958
An Act to implement the international agreement for the establishment and operation of the International Finance Corporation in so far as it relates to the status, immunities and privileges of that Corporation, and for matters connected therewith.
- Act number
- Act 42 of 1958
- Year
- 1958
- Enacted on
- 17-10-1958
- In force from
- 17-10-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Foreign Affairs
Read the full text of International Finance Corporation (Status, Immunities and Privileges) Act, 1958 section by section on LawLens.
Official source: India Code