Cantonments (Extension of Rent Control Laws) Act, 1957
छावनी (किराया नियंत्रण विधियों का विस्तार)अधिनियम,1957
An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation.
- Act number
- Act 46 of 1957
- Year
- 1957
- Enacted on
- 18-12-1957
- In force from
- 26-01-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of Cantonments (Extension of Rent Control Laws) Act, 1957 section by section on LawLens.
Official source: India Code