Former Secretary of State Service Officers (Conditions of Service) Act, 1972
भूतपूर्व सेक्रेटरी आफ स्टेट सेवा अधिकारी (सेवा शर्तें)अधिनियम, 1972
An Act to provide for the variation or revocation of the conditions of service of former Secretary of State Service officers in respect of certain matters and for matters connected therewith or incidental thereto.
- Act number
- Act 59 of 1972
- Year
- 1972
- Enacted on
- 21-09-1972
- In force from
- 01-10-1972
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
Read the full text of Former Secretary of State Service Officers (Conditions of Service) Act, 1972 section by section on LawLens.
Official source: India Code