Public Examinations (Prevention of Unfair Means) Act, 2024
लोक परीक्षा (अनुचित साधन निवारण) अधिनियम, 2024
An Act to prevent unfair means in the public examinations and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 1 of 2024
- Year
- 2024
- Enacted on
- 12-02-2024
- In force from
- 21-06-2024
- Jurisdiction
- Central Act (India)
- Subjects
- Education, Criminal Law
Read the full text of Public Examinations (Prevention of Unfair Means) Act, 2024 section by section on LawLens.
Official source: India Code