Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
ह्यूमन इम्यूनोडेफ़िशिएंसी विषाणु और अक्वायर्ड इम्यून डेफ़िशिएंसी संलक्षण (निवारण और नियंत्रण) अधिनियम, 2017
An Act to provide for the prevention and control of the spread of Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome and for the protection of human rights of persons affected by the said virus and syndrome and for matters connected therewith or incidental thereto.
- Act number
- Act 16 of 2017
- Year
- 2017
- Enacted on
- 20-04-2017
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine, Human Rights
Read the full text of Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017 section by section on LawLens.
Official source: India Code