Credit Information Companies (Regulation) Act, 2005
प्रत्यकय विषयक जानकारी कंपनी (विनियमन)अधिनियम, 2005
An Act to provide for regulation of credit information companies and to facilitate efficient distribution of credit and for matters connected therewith or incidental thereto.
- Act number
- Act 30 of 2005
- Year
- 2005
- Enacted on
- 23-06-2005
- In force from
- 14-12-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Credit Information Companies (Regulation) Act, 2005 section by section on LawLens.
Official source: India Code