National Commission for Backward Classes (Repeal) Act, 2018
राष्ट्री य पिछड़ा वर्ग आयोग (निरसन) अधिनियम, 2018
An Act to repeal the National Commission for Backward Classes Act, 1993.
- Act number
- Act 24 of 2018
- Year
- 2018
- Enacted on
- 14-08-2018
- In force from
- 15-08-2018
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare
Read the full text of National Commission for Backward Classes (Repeal) Act, 2018 section by section on LawLens.
Official source: India Code