Seeds Act, 1966
बीज अधिनियम, 1966
An Act to provide for regulating the quality of certain seeds for sale, and for matters connected therewith.
- Act number
- Act 54 of 1966
- Year
- 1966
- Enacted on
- 29-12-1966
- In force from
- 02-09-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Seeds Act, 1966 section by section on LawLens.
Official source: India Code