Muslim Women (Protection of Rights on Marriage) Act, 2019
मुस्लिम महिला (विवाह अधिकार संरक्षण) अधिनियम, 2019
An Act to protect the rights of married Muslim women and to prohibit divorce by pronouncing talaq by their husbands and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 20 of 2019
- Year
- 2019
- Enacted on
- 31-07-2019
- In force from
- 19-09-2018
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law, Women And Children, Criminal Law
Read the full text of Muslim Women (Protection of Rights on Marriage) Act, 2019 section by section on LawLens.
Official source: India Code