Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

औद्योगिक पुनर्निर्माण बैंक (उपक्रमोंकाअंतरण और निरसन) अधिनियम, 1997

An Act to provide for the transfer and vesting of the undertakings of the Industrial Reconstruction Bank of India to and in the Company to be formed and registered as a Company under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Industrial Reconstruction Bank of India Act, 1984.

Act number

Act 7 of 1997

Year

1997

Enacted on

19-03-1997

In force from

24-01-1997

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

Read the full text of Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997 section by section on LawLens.

Official source: India Code