Railways (Employment of Members of the Armed Forces) Act, 1965
रेल (सशस्त्र-बल-सदस्य-नियोजन) अधिनियम, 1965
An Act to make certain provisions relating to the employment of members of the Armed Forces of the Union in the working and management of railways.
- Act number
- Act 40 of 1965
- Year
- 1965
- Enacted on
- 03-12-1965
- In force from
- 03-12-1965
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Railways
Read the full text of Railways (Employment of Members of the Armed Forces) Act, 1965 section by section on LawLens.
Official source: India Code