Delhi Land Holdings (Ceiling) Act, 1960
An Act to provide for the imposition of a ceiling on land holdings in the Union territory of Delhi and for matters connected therewith.
- Act number
- Act 24 of 1960
- Year
- 1960
- Enacted on
- 26-08-1960
- In force from
- 26-08-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Delhi Land Holdings (Ceiling) Act, 1960 section by section on LawLens.
Official source: India Code