Assam (Alteration of Boundaries) Act, 1951
आसाम (सीमा-परिवर्तन) अधिनियम, 1951
An Act to alter the boundaries of the State of Assam consequent on the cession of a strip of territory comprised in that State to the Government of Bhutan.
- Act number
- Act 47 of 1951
- Year
- 1951
- Enacted on
- 01-09-1951
- In force from
- 01-09-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Assam (Alteration of Boundaries) Act, 1951 section by section on LawLens.
Official source: India Code