Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

डालमिया दादरी सीमेंट लिमिटेड (उपक्रमों काअर्जन और अन्तरण) अधिनियम, 1981

An Act to provide for the acquisition and transfer of the undertakings of the Dalmia Dadri Cement Limited with a view to securing the proper management of such undertakings so as to subserve the interest of the general public by ensuring the continued manufacture, production and distribution of cement which is essential to the needs of the economy of the country and matters connected therewith or incidental thereto.

Act number

Act 31 of 1981

Year

1981

Enacted on

15-09-1981

In force from

23-06-1981

Jurisdiction

Central Act (India)

Subjects

Companies And Corporate Law

Read the full text of Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981 section by section on LawLens.

Official source: India Code