Prevention of Cruelty to Animals Act, 1960
पशुओं के प्रति क्रूरता का निवारण अधिनियम, 1960
An Act to prevent the infliction of unnecessary pain or suffering on animals and for that purpose to amend the law relating to the prevention of cruelty to animals.
- Act number
- Act 59 of 1960
- Year
- 1960
- Enacted on
- 26-12-1960
- In force from
- 01-04-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Animal Welfare
Read the full text of Prevention of Cruelty to Animals Act, 1960 section by section on LawLens.
Official source: India Code