Indian Red Cross Society Act, 1920
भारतीय रेड क्रास सोसाइटी अधिनियम, 1920
An Act to constitute an Indian Red Cross Society.
- Act number
- Act 15 of 1920
- Year
- 1920
- Enacted on
- 20-03-1920
- In force from
- 20-03-1920
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine, Social Welfare
Read the full text of Indian Red Cross Society Act, 1920 section by section on LawLens.
Official source: India Code