Central Universities Act, 2009
केन्द्रीय विश्वणविद्यालय अधिनियम, 2009
An Act to establish and incorporate universities for teaching and research in the various States and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 25 of 2009
- Year
- 2009
- Enacted on
- 20-03-2009
- In force from
- 15-01-2009
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Central Universities Act, 2009 section by section on LawLens.
Official source: India Code