Payment and Settlement Systems Act, 2007

संदाय और निपटान प्रणाली अधिनियम, 2007

An Act to provide for the regulation and supervision of payment systems in India and to designate the Reserve Bank of India as the authority for that purpose and for matters connected therewith or incidental thereto.

Act number

Act 51 of 2007

Year

2007

Enacted on

20-12-2007

In force from

12-08-2008

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

Read the full text of Payment and Settlement Systems Act, 2007 section by section on LawLens.

Official source: India Code