Disaster Management Act, 2005
आपदा प्रबन्धन अधिनियम, 2005
An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto.
- Act number
- Act 53 of 2005
- Year
- 2005
- Enacted on
- 23-12-2005
- In force from
- 28-07-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Disaster Management
Read the full text of Disaster Management Act, 2005 section by section on LawLens.
Official source: India Code