University of Hyderabad Act, 1974
हैदराबाद विश्वविद्यालय अधिनियम, 1974
An Act to establish and incorporate a teaching University in the State of Andhra Pradesh and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 39 of 1974
- Year
- 1974
- Enacted on
- 03-09-1974
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of University of Hyderabad Act, 1974 section by section on LawLens.
Official source: India Code